ANIL L. PANSARE, YANSHIVRAJ GOPICHAND KHOBRAGADE
127 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 127 |
Disposal nature
| DISPOSED OFF | 53 |
| DISPOSED OFF AS A WITHDRAWN | 26 |
| ALLOWED | 17 |
| DISMISSED | 14 |
| Disposed-Off | 7 |
| C.A. Disposed off | 5 |
| DISMISSED AS WITHDRAWN | 3 |
| DELAY CONDONATED/REJECTED. | 2 |
Recent judgments
- ARVIND S/O BABAN GAWAI v. STATE OF MAH., THR. P.S.O. P.S. CHIKHLI TAH. and DISTBULDHANA — Bombay High Court (2025-11-03)
- JAYESH VASANTLAL SOMAIYA v. DY. COMMISSIONER OF INCOME TAX/ ASSISTANT COMMISSIONER OF INCOME TAX, CENCIR-2(1), NAGPUR AND ORS — Bombay High Court (2025-10-17)
- JAYESH VASANTLAL SOMAIYA v. DY. COMMISSIONER OF INCOME TAX/ ASSISTANT COMMISSIONER OF INCOME TAX, CENCIR- 2 (1), NAGPUR AND ORS — Bombay High Court (2025-10-17)
- M/S. SUNFLAG IRON AND STEEL CO. LTD., STATE OF MAHA., ACTING THR. DIRECTOR FINANCE, M. RAMBHATLA v. PRINCIPAL COMMISSIONER OF INCOME TAX- 2, NAGPUR AND ANOTHER — Bombay High Court (2025-10-17)
- SANDHYA W/O KISHOR UMALE v. UNION OF INDIA THR. JOINT SECRETARY MINISTRY OF EXTERNAL AFFAIRS REGIONAL PASSPORT OFFICER AND 2 — Bombay High Court (2025-10-17)
- PARSHURAM SHANKAR UIKE v. STATE OF MAH. THR. PSO PS MORSHI DISTAMRAVATI — Bombay High Court (2025-10-17)
- JAYESH VASANTLAL SOMAIYA v. DY. COMMISSIONER OF INCOME TAX/ ASSISTANT COMMISSIONER OF INCOME TAX, CENCIR - 2(1), NAGPUR AND ORS — Bombay High Court (2025-10-17)
- ZAVRON FINANCE PRIVATE LIMITED, NAGPUR, THR. DIRECTOR, MR. BHARAT VASWANI v. INCOME TAX OFFICER WARD 1 (4), NAGPUR AND OTHERS — Bombay High Court (2025-10-17)
- NOOR MOHAMMAD S/P KALIM AKHTAR ANSARI v. STATE OF MAHARASHTRA THR PSO. PS. JUNI KAMPTEE, NAGPUR — Bombay High Court (2025-10-17)
- RAMESHWAR S/O SHAMRAOJI PANCHGADE (IN JAIL) v. THE STATE OF MAHARASHTRA, THR. POLICE STATION OFFICER, POLICE STATION ARVI, DIST. WARDHA — Bombay High Court (2025-10-16)
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