ANIL L. PANSARE, SIDDHESHWAR SUNDARRAO THOMBRE

314 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• GANESH PURANCHAND AGRAWAL v. ITO WARD 4 (1), NAGPUR AND OTHERS — Bombay High Court (2025-10-17)
• KAWADU @ KAVISH S/O SHANKARRAO KSHIRSAGAR (IN JAIL) v. STATE OF MAH., THR. P.S.O. P.S. RAMNAGAR, WARDHA, TAH. and DISTWARDHA — Bombay High Court (2025-10-10)
• AFSAR KHAN HAIDER KHAN v. STATE OF MAH., THR. P.S.O. PS WASHIM CITY, WASHIM and 3 OTHERS — Bombay High Court (2025-10-08)
• GANESH S/O PRALHAD THENGADE v. STATE OF MAH., THR. PSO PS WASHIM (CITY) DIST WASHIM — Bombay High Court (2025-10-08)
• OM @ CHINA S/O. SHOBHA RATHOR v. STATE OF MAHARASHTRA THR HOME DEPARTMENT AND ANR. — Bombay High Court (2025-10-06)
• NAJIM @ BABU KHAN ASLAM KHAN v. STATE OF MAHARASHTRA THR ITS SECRETARY, HOME DEPTT AND ANR. — Bombay High Court (2025-10-06)
• SANGRAM VIJAY SAWLE v. STATE OF MAHARASHTRA THR ITS SECRETARY, HOME DEPARTMENT MANTRALAYA MUMBAI AND ANR. — Bombay High Court (2025-10-06)
• AKSHAY BHASKAR SAHARE v. STATE OF MAHARASHTRA THR ITS SECRETARY, HOME DEPTT. (SPECIAL) MANTRALAYA, MUMBAI AND ANR. — Bombay High Court (2025-10-06)
• SAMEERRODDIN NAZIMODDIN v. STATE OF MAHARASHTRA THR ITS SECRETARY HOME DEAPARTMENT AND ANR. — Bombay High Court (2025-10-06)
• JAMIR @ JAMMU KHAN MEHBOOB KHAN v. STATE OF MAHARASHTRA THR ITS SECRETARY — Bombay High Court (2025-10-06)