ANIL L. PANSARE, M. M. NERLIKAR

423 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• RAJENDRASINGH CHOTUSINGH BAVARI v. STATE OF MAHA THR ITS SECRETARY, DEPTT OF HOME, MANTRALAYA, MUMBAI AND OTHER — Bombay High Court (2025-09-04)
• SAROJ WD O OMPRAKASH SHAHU v. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER POLICE STATION DEORI TAHSIL DEORI DIST GONDIA — Bombay High Court (2025-09-02)
• VINOD MANOHAR MORE v. STATE OF MAHARASHTRA — Bombay High Court (2025-09-02)
• MAYUR ARUN AHIRE AND OTHERS v. THE STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER POLICE STATION NER PARSOPANT DIST YAVATMAL — Bombay High Court (2025-09-02)
• A. BHAGYA PRAKASH RAMCHANDRA v. THE STATE OF MAHARASHTRA THR PSO PS SITABULDI NAGPUR AND OTHERS. — Bombay High Court (2025-08-26)
• KIRAN W/O PURUSHOTTAM GADBAIL AND 4 OTHERS v. THE STATE OF MAHARASHTRA THR. PSO PS RAJAPETH DIST.AMRAVATI AND ANOTHER — Bombay High Court (2025-08-26)
• PUSHPA WD/O VIJAY VAIRAGADE, @ PUSHPA WD/O VIPLAV @ VIRA SATHIDAR v. STATE OF MAHARASHTRA THR PSO SITABULDI DIST NAGPUR — Bombay High Court (2025-08-26)
• ANUP S/O GAUTAM VAIDYA v. THE STATE OF MAH. THR. PSO PS KANHAN NAGPUR AND ANOTHER — Bombay High Court (2025-08-26)
• NILESH SHANTARAM AJGAONKAR v. DEPUTY INSPECTOR GENERAL PRISONS — Bombay High Court (2025-08-26)
• IMTIYAJ ALI MUKHTAR ALI v. THE STATE OF MAHARASHTRA THR PSO PS WATHODA TALUKA AND DIST NAGPUR — Bombay High Court (2025-08-26)