LexANIL L. PANSARE
3,741 recorded High Court judgment(s) · 2022–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 3741 |
Disposal nature
| DISMISSED | 911 |
| DISPOSED OFF | 729 |
| ALLOWED | 579 |
| C.A. Disposed off | 388 |
| DISPOSED OFF AS A WITHDRAWN | 369 |
| Disposed-Off | 194 |
| REJECTED | 155 |
| DISMISSED AS WITHDRAWN | 148 |
Recent judgments
- SHRI NANA S/O FALGUNARAO PATOLE AND ANOTHER v. NITIN S/O JAIRAM GADKARI — Bombay High Court (2025-12-05)
- MD. NAFIS S/O SHIFAT KHAN v. THE ELECTION COMMISSION OF INDIA THR. CHIEF ELECTION COMMISSIONER, NEW DELHI AND OTHERS — Bombay High Court (2025-11-21)
- SUHAS LAXMAN GADE v. STATE OF MAHA., THR. ASSISTANT COLLECTOR, AND SUB-DIVISIONAL OFFICER, KELAPUR AND ORS. — Bombay High Court (2025-11-14)
- SHRI ANTARIKSHA PARSHWANATH MAHARAJ SANSTHAN THR. MANAGING TRUSTEE,SAKARCHAND P. SHAH AND ORS v. MANIKCHAND PRATAPMAL BAJ AND OTHERS — Bombay High Court (2025-11-14)
- SMT. ARUNA SIDDARTH GHUTKE v. STATE OF MAHA., THR. MINISTER/ SECY. DEPT. OF FOOD, CIVIL SUPPLY AND CONSUMER PROTECTION AND ORS — Bombay High Court (2025-09-20)
- VIJAY S/O KAMALKISHOR AGRAWAL v. SAJID KHAN PATHAN — Bombay High Court (2025-09-19)
- MOHAMMAD AFZAL ABDUL GAFFAR v. IN THE MATTER OF M/S AKOLA OIL INDUSTRIES LTD. — Bombay High Court (2025-07-18)
- DEVENDRA PREMDAS GEDAM v. THE ADDITIONAL COMMISSIONER, NAGPUR AND OTHERS — Bombay High Court (2025-07-17)
- YUVA JAGRUTI SAHAKARI PAT SANSTHA UMRED THROUGH ITS PRESIDENT AND ANOTHER v. AMBADAS GOPALRAO BAKDE AND 2 OTHERS — Bombay High Court (2025-07-17)
- FUKTU SITARAM HALMARE AND OTHERS v. STATE OF MAHARASHTRA, THR. SECRETARY, REVENUE AND FOREST DEPT., MUMBAI AND OTHERS — Bombay High Court (2025-07-17)