ANIL KUMAR, . VIPIN SANGHI

64 recorded High Court judgment(s) · 2009–2017

Courts

Disposal nature

Recent judgments

• T.M.SAMPATH v. UOI & ORS — Delhi High Court (2017-01-04)
• UNION OF INDIA AND ORS v. RAGHU RAJ SINGH — Delhi High Court (2009-12-23)
• UNION OF INDIA AND ORS v. MAHESH PRASAD — Delhi High Court (2009-12-23)
• UNION OF INDIA AND ORS v. HABIB-UR-REHMAN KHAN AND ORS — Delhi High Court (2009-12-23)
• UNION OF INDIA AND ORS v. RAM KISHAN — Delhi High Court (2009-12-23)
• MINISTRY OF RAILWAYS AND ORS v. GAURAV SHANKHDAR AND ORS — Delhi High Court (2009-12-22)
• DIRECTOR OF EDUCATION AND ANR v. KRISHNA KUMARI — Delhi High Court (2009-12-21)
• THE COMMANDANT, MINISTRY OF DEFENCE v. ALL INDIA DEFENCE CIVILIAN CLERKS ASSOCIATION — Delhi High Court (2009-12-18)
• ASI BIKRAM SINGH v. GNCT OF DELHI AND ORS — Delhi High Court (2009-12-17)
• HAFIZ MOHD.KHALID v. DELHI WAKF BOARD — Delhi High Court (2009-12-17)