ANIL KUMAR, . VEENA BIRBAL

103 recorded High Court judgment(s) · 2011–2011

Courts

Disposal nature

Recent judgments

• SHIV SWARUP SHARMA v. UOI & ORS. — Delhi High Court (2011-07-26)
• MCD AND ORS v. HEM RAJ AND ORS — Delhi High Court (2011-07-22)
• MANOJ KUMAR SINGH v. THE STATE — Delhi High Court (2011-04-06)
• MOHD. JAVED v. STATE GOVT. OF N.C.T.OF DELHI — Delhi High Court (2011-04-06)
• ADDITIONAL DEPUTY COMMISSIONER v. MS.ANJU — Delhi High Court (2011-04-06)
• MOHD. AKHTAR v. THE STATE (GOVT OF NCT OF DELHI ) — Delhi High Court (2011-04-06)
• UOI & ORS. v. NAND BIHARI MALL & ORS. — Delhi High Court (2011-04-06)
• PRAMOD JAIN v. UOI & ORS — Delhi High Court (2011-04-06)
• JASBIR SINGH v. UOI AND ORS — Delhi High Court (2011-04-06)
• KRISHNA MURARI TRIPATHI & ORS. v. UOI & ORS. — Delhi High Court (2011-04-06)