LexANIL KUMAR UPMAN
12,915 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 12915 |
Disposal nature
| ALLOWED | 7189 |
| DISMISSED | 3108 |
| DISPOSED OF | 1954 |
| WITHDRAWN | 592 |
| PARTLY ALLOWED | 61 |
| BOGUS | 6 |
| TRANSFERRED | 3 |
| BY CRLAS-CRLAD | 1 |
Recent judgments
- SAHI RAM S/O SHRI HANUMANA RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- MANISH NIRWAN S/O LATE SH. HAJARI LAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- NIVAS KURADA S/O SHRI VAGARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- HANUMANARAM S/O TEJARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- MAHESH KUMAR VISHNOI S/O SHRI JAGDISH VISHNOI v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- HARVINDER SINGH S/O GURUNAM SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- KUSHAL SINGH S/O SODAN SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-27)
- SHISHRAM S/O SHRI KALURAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-25)
- GULJHARI ALIAS G.L S/O DAYARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-16)
- HAKAMDEEN @ HAKAM S/O AAMEEN KHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-15)