LexANIL KUMAR UPADHYAY
3,041 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 3041 |
Disposal nature
| DISPOSED | 1681 |
| DISMISSED | 947 |
| ALLOWED | 226 |
| WITHDRAWN | 158 |
| D.F.D. FOR NON APPEARANCE | 24 |
| PARTLY ALLOWED (DISPOSAL) | 3 |
| DISMISS FOR NON-PROSECUTION | 1 |
| DISPOSAL WITH OBSERVATION | 1 |
Recent judgments
- Prem Kumar Chaudhary and Ors v. The State Of Bihar and Ors — Patna High Court (2018-10-26)
- The Central Board Of Trustees, Employees Provident Fund Organization Through The Assistant Providen v. Dr. Mritunjay Kumar — Patna High Court (2018-10-26)
- Dr. Brahmdeo Sah v. The State Of Bihar and Ors — Patna High Court (2018-10-26)
- Manoj Kumar Pandey v. State Bank Of India — Patna High Court (2018-10-26)
- Asha Devi, v. The State Of Bihar — Patna High Court (2018-10-26)
- Rohtas v. The State Of Bihar and Ors — Patna High Court (2018-10-26)
- Gandhinagar Sahkari Grih Nirman Samiti Ltd., Danapur Through Its Chairman, Ram Bishun Singh v. Madhubani Sahkari Grih Nirman Samiti Ltd. Through Its Chairman, Navendra Jha and Ors — Patna High Court (2018-07-04)
- Rajendra Singh v. The State Of Bihar and Ors — Patna High Court (2018-07-04)
- M/s. Sanjay Constructions Through Its Partner Sanjay Kumar v. The State Of Bihar Through The Chief Secretary, Government Of Bihar, Patna and Ors — Patna High Court (2018-07-04)
- Rajendra Yadav v. The State Of Bihar and Ors — Patna High Court (2018-07-04)