LexANIL KUMAR UPADHYAY
19,753 recorded High Court judgment(s) · 1997–2021
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 19753 |
Disposal nature
| ALLOWED | 8970 |
| DISPOSED | 8143 |
| WITHDRAWN | 1243 |
| DISMISSED | 823 |
| REJECTED | 299 |
| PARTLY ALLOWED (DISPOSAL) | 141 |
| BAIL GRANTED | 94 |
| AT THE TIME OF HEARING | 16 |
Recent judgments
- Rashmi Rani v. Rajnish Raushan — Patna High Court (2021-07-15)
- Md. Navil Ansari v. The State of Bihar — Patna High Court (2021-07-15)
- MEENA DEVI v. THE STATE OF BIHAR — Patna High Court (2021-07-14)
- NITISH KUMAR v. The State of Bihar — Patna High Court (2021-07-14)
- RABINDRA KEWAT v. THE STATE OF BIHAR — Patna High Court (2021-07-14)
- JYOTI DAS v. THE STATE OF BIHAR — Patna High Court (2021-07-14)
- KAMLESH SAH @ PAKHANDU SAH v. The State of Bihar — Patna High Court (2021-07-14)
- DINESH RAI @ BINESH RAY @ GABBAR RAI v. THE STATE OF BIHAR — Patna High Court (2021-07-14)
- Satrughan Prasad Yadav v. The State of Bihar — Patna High Court (2021-07-14)
- Ramadhar Kanaujia v. The State of Bihar — Patna High Court (2021-07-13)