ANIL KUMAR UPADHYAY

2,439 recorded High Court judgment(s) · 2017–2020

Courts

Disposal nature

Recent judgments

• Dilip Kumar, v. The Union of India — Patna High Court (2020-07-01)
• The State Of Bihar and Ors v. Ashok Kumar Sinha — Patna High Court (2020-02-19)
• Md. Israil v. The State Of Bihar and Ors — Patna High Court (2020-02-19)
• The Secretary To The Government Of Bihar and Ors v. Om Krishak Sewa Swablambi Sahkari Samiti Ltd. and Ors — Patna High Court (2020-02-19)
• The State Of Bihar v. Onkar Nath Singh @ Sheru Singh — Patna High Court (2020-02-07)
• The State of Bihar v. Sanjay Kumar — Patna High Court (2020-02-05)
• Naim @ Shah Md. Naim v. Md. Eqbal Alam — Patna High Court (2020-02-05)
• Priyanka Kumari, v. The State of Bihar — Patna High Court (2020-01-24)
• Lallan Singh v. The State Of Bihar and Ors — Patna High Court (2020-01-24)
• Bablu Kumar Yadav. v. The State of Bihar — Patna High Court (2020-01-24)