ANIL KUMAR, . SUDERSHAN KUMAR MISRA

262 recorded High Court judgment(s) · 2009–2018

Courts

Disposal nature

Recent judgments

• GOLDEN MEDIWAYS P.LTD. v. COMMISIONE ROF DVAT DEPARTMENT OF TRADE & TAXES GOVT. OF NC.T..OF DELHI & ORS. — Delhi High Court (2018-05-22)
• COMMISSIONER OF CUSTOMS v. PAWAN KUMAR SHARMA & ORS — Delhi High Court (2017-03-17)
• JAGDISH RAI v. DELHI DEVELOPMENT AUTHORITY — Delhi High Court (2017-01-24)
• INDIAN OIL CORPORATION LTD v. KTL MAYFAIR INC & ANR — Delhi High Court (2016-08-17)
• SHANDAR HUSAIN KAZMI & ANR v. GOVT. OF NCT OF DELHI & ORS — Delhi High Court (2014-08-27)
• BHARAT GUPTA v. UOI & ORS. — Delhi High Court (2013-07-15)
• UOI & ORS. v. SHIV KUMAR GUPTA — Delhi High Court (2013-01-17)
• ATTAR SINGH v. STATE N.C.T. OF DELHI & ORS. — Delhi High Court (2013-01-15)
• RISHI PAL SINGH v. COMMISSIONER OF POLICE — Delhi High Court (2013-01-15)
• SURINDER SINGH v. UOI & ORS. — Delhi High Court (2013-01-10)