LexANIL KUMAR SINHA
21,251 recorded High Court judgment(s) · 2018–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 21251 |
Disposal nature
| BAIL GRANTED | 9977 |
| WITHDRAWN | 3158 |
| BAIL REJECTED | 2095 |
| DISPOSED | 1855 |
| DISMISSED | 1452 |
| D.F.D. FOR NON APPEARANCE | 1311 |
| ALLOWED | 991 |
| PARTLY ALLOWED (DISPOSAL) | 281 |
Recent judgments
- Bashishth Kumar Singh v. The State of Bihar — Patna High Court (2026-05-15)
- Manohar Gupta @ Manohar Sah v. The State of Bihar — Patna High Court (2026-05-15)
- Sanjay Kumar Mishra v. The State of Bihar — Patna High Court (2026-05-15)
- Nagendra Kumar v. The State of Bihar — Patna High Court (2026-05-15)
- Santosh Mahto v. The state of Bihar — Patna High Court (2026-05-15)
- Amit Kumar v. The State of Bihar — Patna High Court (2026-05-15)
- Dilwar Hussain @ Md. Dilwar Hussain v. The State of Bihar — Patna High Court (2026-05-15)
- Abrar @ Ibrar Alam @ Md. Ibtar v. The State of Bihar — Patna High Court (2026-05-14)
- Laxman Malah @ Laxman Sahni v. The State of Bihar — Patna High Court (2026-05-14)
- Babul Alam @ Md. Mister v. The State of Bihar — Patna High Court (2026-05-13)