ANIL KUMAR SHUKLA

209 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• Shashi Sahu v. State Of Chhattisgarh — Chhattisgarh High Court (2017-11-08)
• Gajanand Singh Rahi G. S. Rahi v. State Of Chhattisgarh — Chhattisgarh High Court (2017-10-10)
• Bhagwat Ram Sahu v. Balram — Chhattisgarh High Court (2017-09-06)
• UNITED INDIA INSUR. COMP. LTD. v. BHAGVANTI DEVI and ORS. — Chhattisgarh High Court (2017-06-29)
• Bhijram Verma v. Smt. Sukhmati — Chhattisgarh High Court (2017-06-29)
• Sanatan Gupta Anors v. Smt. Dropati Bai and Ors — Chhattisgarh High Court (2017-06-22)
• UNITED INDIA INSURANCE COMPANY LIMITED v. SHIVNATH PRAJAPATI and OTHERS — Chhattisgarh High Court (2017-06-22)
• Hiralal Yadav v. State Of Chhattisgarh — Chhattisgarh High Court (2017-06-02)
• Chandresh Sonwani v. State Of Chhattisgarh — Chhattisgarh High Court (2017-06-02)
• Smt. Droupati Bai v. State Of Chhattisgarh — Chhattisgarh High Court (2017-06-02)