ANIL KUMAR, . R. MIDHA

41 recorded High Court judgment(s) · 2010–2012

Courts

Disposal nature

Recent judgments

• RS UPADHYAY v. UNION OF INDIA & ORS — Delhi High Court (2012-02-08)
• VINOD KUMAR DEWANGAN v. GOVT OF INDIA AND ORS — Delhi High Court (2012-02-03)
• MUKESH KUMAR v. UOI AND ORS — Delhi High Court (2012-02-02)
• HUKUM SINGH AND ORS v. CPWD — Delhi High Court (2012-01-31)
• SAJI ABRAHAM v. THE UNION OF INDIA AND ORS — Delhi High Court (2012-01-31)
• SHUBHAM MEHENDRAWAL v. UNION OF INDIA AND ANR — Delhi High Court (2012-01-30)
• RAM BAHADUR THAPA v. UNION OF INDIA AND OTHERS — Delhi High Court (2012-01-30)
• BAKARAM OKTEY v. UNION OF INDIA AND ORS — Delhi High Court (2012-01-27)
• SATENDER v. UOI AND ORS — Delhi High Court (2012-01-27)
• JAGBIR SINGH v. UOI AND ORS — Delhi High Court (2012-01-25)