ANIL KUMAR OJHA,MUNISHWAR NATH BHANDARI

153 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

153

Dismissed on merits	87
Disposed off/Decided on merits	51
Dismiss other than merit(DD/Non Prosec./Abated)	10
Allowed/Partly Allowed on merits	4
Decided in terms of compromise	1

INDIAN OIL CORPORATION LTD. AND 4 OTHERS v. ASHOK KUMAR DIXIT AND 2 OTHERS — Allahabad High Court (2021-11-12)
M/S PREM CHANDRA TRIPATHI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-11-12)
M/S PARAM ENTERPRISES AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-09-17)
KRISHNA KUMAR SHARMA v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-09-17)
M/S RMS POWER SOLUTIONS PVT. LTD v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-09-17)
VIPUL KUMAR SINGH v. State of U.P. AND ANOTHER — Allahabad High Court (2021-09-17)
MANISHA SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-09-17)
KAPIL DEV UPDHYAY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-09-17)
ASHOK KUMAR v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-09-17)
SAGUVA SINGH v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2021-09-17)