ANIL KUMAR OJHA,MANOJ MISRA
65 recorded High Court judgment(s) · 2021–2022
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| Allahabad High Court | 65 |
Disposal nature
| Disposed off/Decided on merits | 30 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 18 |
| (unspecified) | 9 |
| Dismissed on merits | 8 |
Recent judgments
- MAULANA MOHD. RIYASAT ALI v. State of U.P. AND 6 OTHERS — Allahabad High Court (2022-04-08)
- SALEEM AHMAD v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-06-25)
- SANTOSH KUMAR YADAV v. State of U.P. AND ANOTHER — Allahabad High Court (2021-06-25)
- SONE LAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-06-25)
- AMIT KUMAR GUPTA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-06-25)
- SUNDARI AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-06-24)
- YUSUF KHAN v. BUNDELKHAND UNIVERSITY JHANSI AND 3 OTHERS — Allahabad High Court (2021-06-24)
- IRFAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-06-24)
- DEEPAK KUMAR MANDAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-06-24)
- AKHILESH DUBEY v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2021-06-24)
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