ANIL KUMAR OJHA

3,664 recorded High Court judgment(s) · 2021–2022

Courts

Allahabad High Court

3664

Dismiss other than merit(DD/Non Prosec./Abated)	2294
Allowed/Partly Allowed on merits	933
Disposed off/Decided on merits	173
Dismissed on merits	140
Allowed/Partly Allowed on merits/Granted	110
(unspecified)	5
Cases not falling above	5
Dismissed on merits/Rejected	4

SHANKAR SINGH S/O CHHEDA SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. — Allahabad High Court (2022-06-17)
Chhote Qureshi v. STATE OF U.P. THRU SECY. HOME LUCKNOW — Allahabad High Court (2022-06-17)
KAPIL DEV SHARMA @ BUNTY v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2022-06-17)
SANDEEP YADAV S/O BHIKHI YADAV v. STATE OF U.P. THRU. SECY. DEPTT. OF HOME AND 3 OTHERS — Allahabad High Court (2022-06-17)
SHAILESH UPADHYAY v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2022-06-17)
RASHID v. STATE OF U.P. THRU. PRIN. SEYC. HOME LKO. — Allahabad High Court (2022-06-17)
Vijay Kumar v. STATE OF U.P. THRU SECY. HOME LUCKNOW — Allahabad High Court (2022-06-17)
NEELU @ IMRAN v. STATE OF U.P. THRU. PRIN. SECY. HOME AND ANOTHER — Allahabad High Court (2022-06-16)
RAJALAL VERMA AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME AND ANOTHER — Allahabad High Court (2022-06-16)
SANDEEP YADAV @ SANDEEP v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECRTT. LKO AND ANOTHER — Allahabad High Court (2022-06-16)