ANIL KUMAR JUKANTI,ALOK ARADHE

872 recorded High Court judgment(s) · 2023–2024

Courts

Telangana High Court

872

DISPOSED OF NO COSTS	520
DISMISSED AS INFRUCTUOUS	133
DISMISSED	116
WITHDRAWN	37
DISMISSED AS NON PROSECUTION	32
ALLOWED NO COSTS	30
CLOSED NO COSTS	2
SETTLED	1

M/s Ramky Elsamex Hyderabad Ring Road Limited v. M. Dana Kishore — Telangana High Court (2024-12-11)
K Sumathi Mohan v. Debt Recovery Appellant Tribunal — Telangana High Court (2024-07-30)
M/s.Sundaram Home Finance ltd v. Mrs. Prabavathi Kotari — Telangana High Court (2024-07-30)
Simhavahini Mahankali Temple Trust v. L Govind Kumar — Telangana High Court (2024-07-26)
Sitapuram Power Limited, Having its Regd. v. Transmission Corporation of A.P. Limited VidyutSoudha, — Telangana High Court (2024-07-24)
The State of Andhra Pradesh v. Deepathi Avenues Pvt.Ltd., — Telangana High Court (2024-07-24)
Voltas Employees Co-operative House Building Society v. The Union of India — Telangana High Court (2024-07-23)
N.Jayalaxmi v. Mekala Krishnaveni @ Sumangali — Telangana High Court (2024-07-22)
M/s Sri Vishnu Constructions v. Govt. of Telengana, — Telangana High Court (2024-07-16)
Mudavath Shiva v. The State of Telangana and 8 Others — Telangana High Court (2024-07-15)