ANIL KUMAR JUKANTI

729 recorded High Court judgment(s) · 2023–2026

Courts

Telangana High Court

729

DISPOSED OF NO COSTS	199
ALLOWED NO COSTS	180
CLOSED NO COSTS	88
WITHDRAWN	87
DISMISSED AS INFRUCTUOUS	59
DISMISSED	50
DISMISSED NO COSTS	46
DISMISSED AS NON PROSECUTION	9

Syed Khaja, v. Syed Chand, — Telangana High Court (2026-05-05)
Smt. Teneti Padmasri v. Smt. Teneti Sindhuja — Telangana High Court (2026-04-21)
Srinivasa Traders v. The State of Telangana — Telangana High Court (2026-04-01)
M.Balaram v. Sri M. Stephen Raveendra, IPS Principal Secretary — Telangana High Court (2026-03-23)
Vemula Raji Reddy, v. The State of Telangana, — Telangana High Court (2026-03-06)
Motilal Meghavath v. The State of Telangana — Telangana High Court (2026-02-27)
RC Finance Limited v. State of Telangana — Telangana High Court (2026-02-24)
M/s Varun Motors Pvt. Ltd. v. The State of Telangana — Telangana High Court (2026-02-24)
M/s. Dot Publishers v. The State of Telangana — Telangana High Court (2026-02-23)
The State of Telangana v. Sunchu Ashish — Telangana High Court (2026-01-27)