ANIL KUMAR -IX,RAM SURAT RAM (MAURYA)

618 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

618

Disposed off/Decided on merits	508
Dismissed on merits	66
Dismiss other than merit(DD/Non Prosec./Abated)	30
Allowed/Partly Allowed on merits	14

HEMRAJ S/O KISHAN LAL v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2019-04-18)
RAM CHANDRA v. STATE OF U.P. THRU SECY. AND 3 OTHERS — Allahabad High Court (2019-04-15)
STATE OF U.P v. HARISH CHANDRA — Allahabad High Court (2019-04-12)
DILSHAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
KANCHAN SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
SATISH CHANDRA SHUKLA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-04-05)
DESHRAJ SINGH AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-05)
CHARCHIL YADAV @ RAMDEEN YADAV AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)
KANHAIYA PAL v. State of U.P. AND 4 OTHERS — Allahabad High Court (2019-04-05)
SUNIL JAISWAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-05)