LexANIL KUMAR -IX,NAHEED ARA MOONIS
502 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 502 |
Disposal nature
| Disposed off/Decided on merits | 281 |
| Dismissed on merits | 192 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 12 |
| Reference Disposed off | 9 |
| (unspecified) | 5 |
| Allowed/Partly Allowed on merits | 3 |
Recent judgments
- ATAR SINGH and OTHERS v. STATE OF U.P. — Allahabad High Court (2020-02-07)
- KAPTAN SINGH v. STATE OF U.P. — Allahabad High Court (2020-02-07)
- MAHMOOD @ VAKEEL v. STATE OF U.P. — Allahabad High Court (2019-11-18)
- KALUA v. STATE OF U.P. — Allahabad High Court (2019-11-18)
- OMKAR NATH TRIPATHI v. State of U.P. AND 7 OTHERS — Allahabad High Court (2019-11-16)
- VIJAY KUMAR SINGH @ CHOTEY SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-16)
- SUNIL KUMAR CHAUHAN AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-16)
- IMRAN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-16)
- VISHWAMITRA SINGH AND 25 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-16)
- RAM BADAN TIWARI AND 11 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-11-16)