LexANIL KUMAR -IX,MANOJ MISRA
311 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 311 |
Disposal nature
| Disposed off/Decided on merits | 159 |
| Dismissed on merits | 95 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 54 |
| Allowed/Partly Allowed on merits | 3 |
Recent judgments
- PRADUMN AGRAWAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-10)
- DEEPAK CHAUHAN (MINOR) AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-10)
- IRSHAD AHMAD AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-10)
- RAM KUMAR AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-10)
- BHAGWAN SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-10)
- ASHU AND 6 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-10)
- BHARAT LAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-10)
- SANJU @ SANJEEV KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-10)
- SANTOSH JAISWAL ALIAS SANTOSH KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-10)
- ANIL SINGHAL AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-10)