LexANIL KUMAR -IX,J. MUNIR
84 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 84 |
Disposal nature
| Disposed off/Decided on merits | 56 |
| Dismissed on merits | 15 |
| Allowed/Partly Allowed on merits | 7 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 5 |
| Cases not falling above | 1 |
Recent judgments
- PUBLIC SERVICE COMMISSION U.P. AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-07-04)
- PRADEEP KUMAR SINGH @ RAJU SINGH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-21)
- AMIT SHARMA AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-06-21)
- SANDEEP KUMAR ALIAS SANDEEP AGRAHARI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-06-21)
- PANKAJ v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-21)
- MAHESH AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-06-21)
- UPENDRA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-21)
- ANEES AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-21)
- SADDAM AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-06-21)
- AVDESH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-06-21)