ANIL KUMAR -IX,B.AMIT STHALEKAR

46 recorded High Court judgment(s) · 2019–2019

Courts

Allahabad High Court

Disposed off/Decided on merits	36
Dismissed on merits	8
Dismiss other than merit(DD/Non Prosec./Abated)	2

VISHNU CHAUHAN @ ROHIT SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-11)
SHIVPOOJAN AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2019-04-11)
TAUSHIF v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-11)
SHASHIKANT AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-11)
SIDDHARTH SHUKLA @ NAVAL AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-11)
RATNA DUBEY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-11)
LAXMI DEVI v. State of U.P. AND 5 OTHERS — Allahabad High Court (2019-04-11)
AMAN KUMAR AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-11)
RAMCHET AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-04-11)
VISHAL AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-09)