ANIL KUMAR -IX,ANJANI KUMAR MISHRA

74 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

Disposed off/Decided on merits	34
Dismissed on merits	33
Dismiss other than merit(DD/Non Prosec./Abated)	6
Allowed/Partly Allowed on merits	1

NARESH GUPTA v. State of U.P. AND 10 OTHERS — Allahabad High Court (2021-03-23)
GHANSHYAM MISHRA AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-23)
SAROJ AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-23)
FAREEDA KHAN v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-03-22)
NIRLESH PANDEY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-18)
VIRAT KUMAR v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2021-03-18)
VINAYAK SINGH v. State of U.P. AND 10 OTHERS — Allahabad High Court (2021-03-18)
VIPIN TIWARI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-03-18)
SMT. MONIKA PURI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-03-18)
CHANDRIKA MUSAFIR JAYSVAL @ CHANDRIKA KUMAR v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-03-18)