LexANIL KUMAR -IX
2,205 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 2205 |
Disposal nature
| Allowed/Partly Allowed on merits | 1108 |
| Disposed off/Decided on merits | 720 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 288 |
| Dismissed on merits | 89 |
Recent judgments
- ABDUL BARI AND ANOTHER v. State of U.P. AND ANOTHER — Allahabad High Court (2021-05-04)
- SOHARAB v. State of U.P. — Allahabad High Court (2021-03-19)
- IMRAN v. State of U.P. — Allahabad High Court (2021-03-19)
- ANIL v. State of U.P. — Allahabad High Court (2021-03-19)
- HALIM UDDIN v. State of U.P. — Allahabad High Court (2021-03-19)
- ALOK MISHRA v. State of U.P. — Allahabad High Court (2021-03-19)
- RAJENDRA PRASAD ALIAS RAJU PANDIT v. State of U.P. — Allahabad High Court (2021-03-19)
- AFRAAN v. State of U.P. — Allahabad High Court (2021-03-19)
- ANWAR v. State of U.P. — Allahabad High Court (2021-03-19)
- SUNEEL v. State of U.P. — Allahabad High Court (2021-03-19)