ANIL KUMAR

340 recorded High Court judgment(s) · 2007–2017

Courts

Disposal nature

Recent judgments

• AMIT SEHGAL v. GOVT. OF NCT OF DELHI & ORS. — Delhi High Court (2017-10-11)
• M/S I.P.INTERNATIONAL EXPORTS INDIA v. UOI & ORS — Delhi High Court (2016-07-25)
• KHADI AND VILLAGE INDUSTRIES COMMISSION v. NEW DELHI MUNICIPAL COUNCIL — Delhi High Court (2009-09-25)
• SUDESH GROVER v. DDA — Delhi High Court (2009-09-24)
• NISHA SHOKEEN v. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ANR. — Delhi High Court (2009-09-22)
• DEVENDER SINGH v. DELHI DEVELOPMENT AUTHORITY — Delhi High Court (2009-09-22)
• A.S. ANEJA @ AMARJIT SINGH ANEJA v. UOI & ANR. — Delhi High Court (2009-09-22)
• A.S. ANEJA @ AMARJIT SINGH ANEJA v. UOI & ANR. — Delhi High Court (2009-09-22)
• SANJAY KUMAR v. UOI & ORS. — Delhi High Court (2009-09-18)
• NIKHIL JAIN v. JNU — Delhi High Court (2009-09-18)