ANIL KUMAR CHOUDHARY

62,635 recorded High Court judgment(s) · 2017–2026

Courts

Jharkhand High Court

62635

Bail	38488
Dismissed as Withdrawn	7060
Disposed Off	6080
Rejected	3352
Dissmiss For Default/Non-Prosecution	2554
Allowed	2017
Dismissed	1415
Appeal Is Dismissed	559

JAWED ALI v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
ISHWAR DAYAL SAO ALIAS PAPPU KUMAR YADAV ALIAS ISHWAR DAYAL YADAV v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
KRISHNA GANJHU v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
AHSAN DANISH @ MOTA BHAI v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
TAUKIR ANSARI v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
MD JAFIR QURAISHI @ RAJA @ RISHI v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
ABHISHEK KUMAR v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
VIJAY KUMAR MITTAL v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
RAMU SAW v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
YURAJ SAW @ YUWRAJ SAW v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)