ANIL KSHETARPAL,. VIKAS SURI

44 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• KRISHAN v. ANITA NANRA — Punjab & Haryana High Court (2025-05-29)
• PAWAN BERRY v. POONAM BERRY — Punjab & Haryana High Court (2025-05-28)
• POONAM VED PRAKASH ARORA v. PAWAN PREMNATH BERRY — Punjab & Haryana High Court (2025-05-28)
• MANJIT KAUR v. KULWANT SINGH — Punjab & Haryana High Court (2025-05-27)
• RAKESH KUMAR RANA v. ANITA RANA — Punjab & Haryana High Court (2025-05-27)
• MOHAR SINGH v. SAVITA — Punjab & Haryana High Court (2025-05-27)
• PINKI@ LOVELEEN KAUR v. HARPREET SINGH — Punjab & Haryana High Court (2025-05-27)
• SUMAN BALA v. RAJPAL SINGH — Punjab & Haryana High Court (2025-05-27)
• SULEKHA v. ROHIT KUMAR — Punjab & Haryana High Court (2025-05-27)
• AMIT v. LAXMI ALIAS LAKSHMI — Punjab & Haryana High Court (2025-05-27)