ANIL KSHETARPAL, TO BE NOMINATED

105 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• HARPREET KAUR v. PREM CHAND AND ANOTHER — Punjab & Haryana High Court (2025-07-17)
• SUNIL KUMAR v. NEELAM KUMARI — Punjab & Haryana High Court (2025-07-17)
• SONU v. PINKI — Punjab & Haryana High Court (2025-07-17)
• NEETU @ NEEKITA v. PARVEEN YADAV — Punjab & Haryana High Court (2025-07-17)
• PARKASH SINGH v. RAJBALDEEP KAUR — Punjab & Haryana High Court (2025-07-17)
• VINAY KUMAR AGGARWAL v. SIMRIT WADHWA AGGARWAL — Punjab & Haryana High Court (2025-07-17)
• PREMI GREWAL v. PREETI — Punjab & Haryana High Court (2025-07-17)
• MOHIT KUMAR SHARMA v. RASHMI GAUR — Punjab & Haryana High Court (2025-07-17)
• HARPREET KAUR v. PREM CHAND — Punjab & Haryana High Court (2025-07-17)
• DEVI DATT v. KAUSHALYA — Punjab & Haryana High Court (2025-07-17)