ANIL KSHETARPAL, . HARISH VAIDYANATHAN SHANKAR

457 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• DR D K MODI v. V K MODI & ORS — Delhi High Court (2025-12-24)
• ASHOK KUMAR GOEL & ORS. v. BNP PARIBAS SUISSE SA & ORS. — Delhi High Court (2025-12-24)
• OM PRAKASH GROVER AND ANR v. PIRAMAL CAPITAL AND HOUSING FINANCE CORP. LTD — Delhi High Court (2025-12-24)
• PANCHKUIAN FURNITURE MARKET ASSOCIATION v. DELHI METRO RAIL CORPORATION & ANR — Delhi High Court (2025-12-24)
• PANKAJ JAIN AND ANR v. STATE BANK OF INDIA AND ANR — Delhi High Court (2025-12-24)
• MS DURGA BUILDERS PRIVATE LIMITED v. MR AJAY RELAN & ORS. — Delhi High Court (2025-12-23)
• CHANDIGARH HORSE RIDERS SOCIETY CHANDIGARH v. RAJASTHAN EQUESTRIAN ASSOCIATION & ORS. — Delhi High Court (2025-12-23)
• SURANJAN SAHA v. RUMPA SAHA — Delhi High Court (2025-12-23)
• RAVINDER SINGH v. NITISHA KATARIA — Delhi High Court (2025-12-23)
• CHANDIGARH HORSE RIDERS SOCIETY v. EQUESTRIAN FEDERATION OF INDIA & ORS. — Delhi High Court (2025-12-23)