ANIL KSHETARPAL

39,851 recorded High Court judgment(s) · 2009–2025

Courts

Disposal nature

Recent judgments

• JAGJIT SINGH AND ORS v. RITU BALA AND ANR — Punjab & Haryana High Court (2025-07-14)
• ROYAL SUNDERAM GENERAL INSURANCE COMPANY LIMITED v. ARSHDEEP KAUR AND OTHERS — Punjab & Haryana High Court (2025-07-11)
• KARAM PRATAP SINGH BEDI AND ANR v. PARVINDER SINGH CHEEMA — Punjab & Haryana High Court (2025-07-11)
• ANIL SHARMA v. SUMITA SHARMA AND ANOTHER — Punjab & Haryana High Court (2025-07-11)
• DALBIR SINGH v. SURJAN SINGH AND OTHERS — Punjab & Haryana High Court (2025-07-10)
• BALDEV SINGH v. RAJINDER KAUR AND ORS — Punjab & Haryana High Court (2025-07-10)
• CHARANJEET v. IQBAL KRISHAN SAPRA AND OTHERS — Punjab & Haryana High Court (2025-07-09)
• PAVITAR SINGH AND ANOTHER v. AMANDEEP KAUR AND ANOTHER — Punjab & Haryana High Court (2025-07-09)
• SUBE SINGH & ORS v. MAHAVIR & ORS — Punjab & Haryana High Court (2025-07-09)
• UNION OF INDIA v. ANURAG GULATI & ANOTHERS — Punjab & Haryana High Court (2025-07-08)