ANIL K.NARENDRAN, VIJU ABRAHAM, . G.GIRISH

39 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• VALSALA MILKA B v. STATE OF KERALA — Kerala High Court (2025-04-10)
• ADDITIONAL CENTRAL PROVIDENT FUND COMMISSIONER (KERALA REGION) v. JOSEPH.C.O., — Kerala High Court (2024-01-15)
• REGIONAL PROVIDENT FUND COMMISSIONER v. SUDHA.K — Kerala High Court (2024-01-15)
• REGIONAL PROVIDENT FUND COMMISSIONER v. N.LALKUMAR — Kerala High Court (2024-01-15)
• REGIONAL PROVIDENTY FUND COMMISSIONER v. K.BALACHANDRAN NAIR, RTD., — Kerala High Court (2024-01-15)
• REGIONAL PROVIDENT FUND COMMISSIONER v. MOHANAN ACHARI T. — Kerala High Court (2024-01-15)
• REGIONAL PROVIDENT FUND COMMISSIONER, v. N.A.BALGOVIND, — Kerala High Court (2024-01-15)
• REGIONAL PROVIDENT FUND COMMISSIONER v. T.M.ABDULKHADER — Kerala High Court (2024-01-15)
• REGIONAL PROVIDENT FUND COMMISSIONER v. GEORGE VARKEY — Kerala High Court (2024-01-15)
• REGIONAL PROVIDENT FUND COMMISSIONER v. P.HARIDASAN — Kerala High Court (2024-01-15)