ANIL K.NARENDRAN, VIJU ABRAHAM

25 recorded High Court judgment(s) · 2021–2025

Courts

Disposal nature

Recent judgments

• THE KERALA STATE ROAD TRANSPORT CORPORATION v. SUHANESH CHAND K. — Kerala High Court (2025-04-04)
• THE KERALA STATE ROAD TRANSPORT CORPORATION v. PRAMEELA.V — Kerala High Court (2025-04-04)
• P.BALAKRISHNAN v. LT. GEN. ARVINDWALIA — Kerala High Court (2024-01-23)
• RAJEEVKUMAR v. REMYA MANOHARAN — Kerala High Court (2023-12-22)
• K.CHANDRASEKHARAN NAIR, v. UMESH KUMAR, — Kerala High Court (2023-09-13)
• C.R. DAYANANDA BABU v. THE TRAVANCORE DEVASWOM BOARD, — Kerala High Court (2023-09-13)
• ABOOBACKER v. AYSHATH RAJEENA — Kerala High Court (2023-09-13)
• P.ACHUTHAN KUTTY v. KERALA STATE ELECTRICITY BOARD LIMITED — Kerala High Court (2023-09-13)
• SHAKEER v. SHAKEELA — Kerala High Court (2023-09-13)
• K. RAJENDRAN NAIR v. STATE OF KERALA — Kerala High Court (2023-09-12)