ANIL K.NARENDRAN, . SOPHY THOMAS

252 recorded High Court judgment(s) · 2022–2024

Courts

Kerala High Court

252

CLOSED	170
DISPOSED OF	43
DISMISSED	17
DISMISSED AS WITHDRAWN	9
ALLOWED	4
DISMISSED AS NOT MAINTAINABLE	3
DISMISSED AS NOT PRESSED	2
ALLOWED WITH COST	2

ASHLY SOMAN @ MONICHEN v. DR.V.VENU The Chief Secretary of the State of Kera la, — Kerala High Court (2024-01-22)
PARIYARATHAPPAN KSHETHRA CHAITHANYARJJAVA PARIPALANA SABHA v. STATE OF KERALA — Kerala High Court (2023-12-22)
N.V.GANAPATHI NAMBOOTHIRI v. STATE OF KERALA — Kerala High Court (2023-12-22)
SRI SUBHEESH KRISHANAN v. K.M.RAVI — Kerala High Court (2023-10-31)
BASHEER KAKKENGAL v. C.H.SAJNA — Kerala High Court (2023-10-27)
JOSEPH GEORGE v. COCHIN DEVASWOM BOARD — Kerala High Court (2023-10-27)
M.SAMAD, v. KERALA STATE ELECTRICITY BOARD LTD — Kerala High Court (2023-10-27)
MOHAMED NAWAZ A.A. v. B.ANDREW PRABHU — Kerala High Court (2023-10-20)
M.JAYACHANDRAN v. B.ANDREW PRABHU — Kerala High Court (2023-10-20)
MURALEEDHARAN v. B.ANDREW PRABHU — Kerala High Court (2023-10-20)