ANIL K.NARENDRAN, MURALEE KRISHNA S

130 recorded High Court judgment(s) · 2020–2025

Courts

Disposal nature

Recent judgments

• KERALA BANK, v. O.N. KRISHNAN — Kerala High Court (2025-04-11)
• THE ADVISORY BOARD TO THE EDUCATION INSTITUTIONS OF ST. PETER’S AND ST. PAUL’S ORTHODOX SYRIAN CH v. ST. PETER’S COLLEGE TRUST, KOLENCHERY — Kerala High Court (2025-04-11)
• SREELEKHA V. v. STATE OF KERALA — Kerala High Court (2025-04-11)
• THE TRUSTEE OF PALIAM GROUP DEVASWOM TRUST v. THE PRINCIPAL SECRETARY — Kerala High Court (2025-04-11)
• COCHIN TIRUMALA DEVAWOM GOSREEPUAM v. STATE OF KERALA — Kerala High Court (2025-04-11)
• The Karthikappally Brahmana Samooham v. 1. Joythish .S — Kerala High Court (2025-04-11)
• K.P.SURESH KUMAR, v. STATE OF KERALA, — Kerala High Court (2025-04-11)
• ABI CHERIYAN v. STATE OF KERALA — Kerala High Court (2025-04-10)
• SURAJ P.S. v. THE KERALA STATE BEVERAGES — Kerala High Court (2025-04-10)
• KOOVAPPADY GRAMA PANCHAYAT v. BIJI K.S — Kerala High Court (2025-04-10)