ANIL K.NARENDRAN, MOHAN M.SHANTANAGOUDAR

148 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• SATHYAN NARAVOOR v. UNION OF INDIA — Kerala High Court (2017-02-13)
• JILMON JOHN v. THE MANAKAD GRAMA PANCHAYATH — Kerala High Court (2017-02-13)
• THE AUTHORISED OFFICER, STATE BANK OF INDIA v. USSAN.A — Kerala High Court (2017-02-13)
• IDBI FEDERAL LIFE INSURANCE CO. v. M.P.DINESH — Kerala High Court (2017-02-10)
• NISSAR N.K. v. THE G.C.D.A. — Kerala High Court (2017-02-10)
• THE MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION, v. M. VENUGOPALAN NAIR — Kerala High Court (2017-02-09)
• VINOD M. v. THE DISTRICT COLLECTOR — Kerala High Court (2017-02-09)
• KERALA PUBLIC SERVICE COMMISSION v. SATHEEKUMARI..V. — Kerala High Court (2017-02-09)
• KERALA STATE ELECTRICITY BOARD v. C.K.JOSEPH — Kerala High Court (2017-02-08)
• JOBY P.D. v. THE DISTRICT COLLECTOR — Kerala High Court (2017-02-08)