ANIL K.NARENDRAN, . M.R.ANITHA

52 recorded High Court judgment(s) · 2021–2023

Courts

Disposal nature

Recent judgments

• K.O.CHACKO v. K.C.KOCHUMMAN — Kerala High Court (2023-01-27)
• SUO MOTU (CORRECTED) *CORRECTED AS- 1. K.V. PRAKASHAN v. MALABAR DEVASWOM BOARD — Kerala High Court (2022-07-12)
• TRAVANCORE DEVASWOM BOARD - TDB v. DEPUTY EXAMINER FOR LOCAL FUND AUDIT — Kerala High Court (2022-07-12)
• MUHAMMED HAJI, v. AALACHAMBATTU ABDUL KAREEM, — Kerala High Court (2022-07-12)
• DINESH KUMAR C. v. STATE OF KERALA — Kerala High Court (2022-07-12)
• M.P.MADHUSOODHANAN v. P.UMAVATHY — Kerala High Court (2021-09-22)
• OOMMEN THOMAS PANICKER, v. MONICA CONSTRUCTIONS, — Kerala High Court (2021-09-20)
• I.T.JOY, v. SREELEKHA T.S., — Kerala High Court (2021-09-20)
• SIMON K.J. v. MANGAMMA @ BREJITH ANDREWS — Kerala High Court (2021-09-07)
• YADHU MOHAN v. RAJESH KUMAR P.R. — Kerala High Court (2021-09-07)