ANIL K.NARENDRAN, K.T.SANKARAN
63 recorded High Court judgment(s) · 2014–2014
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| Kerala High Court | 63 |
Disposal nature
| DISMISSED | 29 |
| DISPOSED OF | 10 |
| CLOSED | 9 |
| ALLOWED | 8 |
| DISMISSED AS INFRUCTUOUS | 3 |
| DISMISSED AS NOT PRESSED | 2 |
| REMANDED | 1 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- MARY.C.J. v. C.J.THOMAS — Kerala High Court (2014-09-03)
- M.ABDURAHIMAN (DIED) v. N.P.NADEER — Kerala High Court (2014-09-03)
- C.M.RAGHAVAN v. M.A.CHACKO — Kerala High Court (2014-09-03)
- SAROJA PRASAD v. K.KRISHNAKUMAR — Kerala High Court (2014-09-02)
- C.SHYMA BABY v. BEEVI — Kerala High Court (2014-09-01)
- ELIZABATH v. STATE OF KERALA — Kerala High Court (2014-08-28)
- E.F. JOY v. SIDDHARTHAN — Kerala High Court (2014-08-28)
- SREEJITH K v. INSPECTOR GENERA;L OF POLICE — Kerala High Court (2014-08-26)
- MAMMOONHI THAILANGADI MAHMOOD v. SUPERINTENDENT NIA, COCHIN — Kerala High Court (2014-08-26)
- CHAMAKUNNUMMAL MULLAKOYA THANGAL v. CHALIL ABOOBACKER — Kerala High Court (2014-08-21)
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