ANIL K.NARENDRAN, K. BABU

111 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• KARUNAKARAN.A, v. E.K.SULEKHA — Kerala High Court (2021-12-23)
• CAPT. VIJAY KUMAR v. JACINTH ABOOBACKER — Kerala High Court (2021-11-12)
• RAGHUNATHAN NAIR, v. BOBBY.A.THOMAS, — Kerala High Court (2021-10-28)
• RAGHAVAN v. DR. SUSAMMA MATHEW — Kerala High Court (2021-10-21)
• P.N.HAREESH v. A.C.FRANCIS — Kerala High Court (2021-10-13)
• ASWANI K DAS v. STATE OF KERALA — Kerala High Court (2021-10-13)
• JOINT DIRECTOR, KERALA STATE AUDIT TDBA, THIRUVANANTHAPURAM v. THE SECRETARY, TDB — Kerala High Court (2021-10-12)
• P.P.VENUGOPAL v. STATE OF KERALA — Kerala High Court (2021-10-12)
• GAYATHRI ROHAN (MINOR) v. STATE OF KERALA — Kerala High Court (2021-10-12)
• GOPIKA GOPAN B v. STATE OF KERALA — Kerala High Court (2021-10-12)