ANIL K.NARENDRAN, HARUN-UL-RASHID

68 recorded High Court judgment(s) · 2014–2014

Courts

Disposal nature

Recent judgments

• K.VIJAYALEKSHMI v. STATE OF KERALA — Kerala High Court (2014-08-14)
• MOHAMMEDALI @ ALI v. THE UNITED INDIA INSURANCE CO.LTD — Kerala High Court (2014-07-16)
• THE FERTILIZERS AND CHEMICALS LTD v. V.MURALI NAIR — Kerala High Court (2014-07-09)
• SALMA BEEVI V.A v. ADMINISTRATIVE OFFICER — Kerala High Court (2014-07-09)
• MANOJ T.K v. K.KUNHALIKUTTY HAJI — Kerala High Court (2014-07-08)
• ANNAMMA GEORGE v. JOSEPH THOMAS @ JOSE THOMAS AND ANOTHER — Kerala High Court (2014-07-02)
• PENNAMMA v. THE MANAGING DIRECTOR — Kerala High Court (2014-07-02)
• ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED v. GEETHIKA PILLAI — Kerala High Court (2014-07-01)
• MUHAMMED KOYA v. P.KOYA — Kerala High Court (2014-07-01)
• MAHESWARI v. THE KERALA ROAD WAYS LTD. — Kerala High Court (2014-07-01)