ANIL K.NARENDRAN, . G.GIRISH

554 recorded High Court judgment(s) · 2014–2024

Courts

Kerala High Court

554

DISPOSED OF	226
CLOSED	125
DISMISSED	123
ALLOWED	31
DISMISSED AS WITHDRAWN	24
DISMISSED AS NOT MAINTAINABLE	9
DISMISSED AS NOT PRESSED	4
ALLOWED WITH COST	4

KIZHAKKAYIL HAMZA HAJI v. PUTHIYAPARAMBATH AMMED HAJI — Kerala High Court (2024-04-04)
KIZHAKKAYIL HAMZA HAJI v. PUTHIYAPARAMBATH AMMED HAJI — Kerala High Court (2024-04-04)
UNGUNGAL NAMASKARA PALLI COMMITTEE, REPRESENTED BY ITS PRESIDENT K.M.MUHAMMEDALI v. FLALUDHEEN — Kerala High Court (2024-04-04)
DR. ATHULYA ASOK v. THE STATE POLICE CHIEF — Kerala High Court (2024-04-04)
M.K.JAYAKRISHNAN v. RAJEEVAN P.V — Kerala High Court (2024-03-27)
P. KUNJA v. STATE OF KERALA — Kerala High Court (2024-03-22)
VINOY K.S v. STATE BANK OF INDIA — Kerala High Court (2024-03-22)
SREEDEVI v. STATE OF KERALA — Kerala High Court (2024-03-22)
SUO MOTU v. STATE OF KERALA — Kerala High Court (2024-03-22)
RANI VENUGOPAL, v. C VIJAYAN, — Kerala High Court (2024-03-22)