LexANIL K.NARENDRAN
8,929 recorded High Court judgment(s) · 2010–2024
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 8929 |
Disposal nature
| DISPOSED OF | 5624 |
| DISMISSED | 1192 |
| DISMISSED AS WITHDRAWN | 629 |
| CLOSED | 558 |
| DISMISSED AS INFRUCTUOUS | 433 |
| DISMISSED AS NOT PRESSED | 186 |
| ALLOWED | 129 |
| DISMISSED FOR DEFAULT | 85 |
Recent judgments
- MUSLIM EDUCATIONAL SOCIETY v. SRI.T.ABDUL MAJEED — Kerala High Court (2024-07-18)
- R.SASIDHARAN v. M.P.DINESH, — Kerala High Court (2024-06-28)
- THE MANAGER v. SANNASI — Kerala High Court (2024-06-28)
- ELIAS PULIYAN v. JOSEPH @ JOSE — Kerala High Court (2024-04-05)
- NANDINI AMMA v. KRISHNAN — Kerala High Court (2023-12-22)
- P.ACHUTHAN v. THE TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS — Kerala High Court (2023-12-15)
- YOOSAF K.K v. SAKEER HUSSAIN — Kerala High Court (2023-12-15)
- VINDO KUMAR M.A. v. THE SECRETARY — Kerala High Court (2023-09-20)
- JAYACHANDRAN v. V.R. SIVADASAN — Kerala High Court (2023-09-20)
- K.M.SARA BEEVI v. STATE OF KERALA — Kerala High Court (2023-09-20)