ANANYA BANDYOPADHYAY

6,007 recorded High Court judgment(s) · 1998–2026

Courts

Calcutta High Court

6007

DISMISSED FOR DEFAULT	2904
DISPOSED	1664
DISMISSED	591
DISMISSED FOR NON PROSECUTION	422
ALLOWED	285
TRANSFERRED	48
DISMISSED AS NOT PRESSED	38
DISMISSED AS NON PROSECUTION	18

THE CBI v. SAMIR KR BISWAS — Calcutta High Court (2026-05-22)
MANI KANT SINGH v. UNION OF INDIA & ORS. — Calcutta High Court (2026-05-22)
SIB SADHAN GHOSE & ORS v. STATE — Calcutta High Court (2026-05-22)
AMALENDU MONDAL v. UNION OF INDIA & ORS — Calcutta High Court (2026-05-22)
SIBANI BASKEY v. UNION OF INDIA & ORS — Calcutta High Court (2026-05-22)
INDUS TOWER LTD & ANR v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2026-05-22)
PRAVAKAR SARDAR v. THE STATE — Calcutta High Court (2026-05-22)
BABLU GHOSH v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-22)
BHAKTARANJAN MAHATO v. STATE OF WEST BENGAL — Calcutta High Court (2026-05-22)
RUPAK CHANDRA DE v. UNION OF INDIA & ORS — Calcutta High Court (2026-05-22)