ANANT S. DAVE, . S.H.VORA

33 recorded High Court judgment(s) · 2015–2015

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	12
47-DISPOSAL IN ANY OTHER MODE FH	7
(unspecified)	5
56-DISPOSED AT ADMISSION STAGE	4
38-RULE ABSOLUTE/ALLOWED @ FH	3
43-DISMISSED FOR DEFAULT @ FH	2

STATE OF GUJARAT v. HARIJAN UKA DANA — Gujarat High Court (2015-08-05)
STATE OF GUJARAT v. AYUBBHAI ISMAILBHAI — Gujarat High Court (2015-07-31)
STATE OF GUJARAT v. RAJESH NATHIA CHHARA — Gujarat High Court (2015-07-30)
STATE OF GUJARAT v. RAMANBHAI @ RAJUBHAI ARJANBHAI @ LAKHABHAI VEDIVAGHRI — Gujarat High Court (2015-07-30)
STATE OF GUJARAT v. NARUBHAI AMRABHAI CHUNARA VAGHRI — Gujarat High Court (2015-07-30)
STATE OF GUJARAT v. LIMBAJI C THAKOR — Gujarat High Court (2015-07-27)
STATE OF GUJARAT v. ATULKUMAR JENTILAL KARIYA — Gujarat High Court (2015-07-27)
VAGHERI LIMBA KATHAD v. STATE OF GUJARAT — Gujarat High Court (2015-07-16)
STATE OF GUJARAT v. VAGHRI LIMBA KATHAD — Gujarat High Court (2015-07-16)
MANSUKH NATHA v. STATE OF GUJARAT — Gujarat High Court (2015-07-16)