LexANANT S. DAVE
2,575 recorded High Court judgment(s) · 2004–2019
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 2575 |
Disposal nature
| 27-WITHDRAWN @ ADM.STAGE | 1212 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 318 |
| 40-WITHDRAWN @ FH | 239 |
| 26-DISMISSED @ ADM.STAGE | 170 |
| 46-ANY OTHER MODE @ FH | 120 |
| (unspecified) | 118 |
| 44-PARTLY ALLOWED @ FH | 85 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 81 |
Recent judgments
- RAJKUMAR @ TAMATOR @ RAJA LALUPRASAD YADAV THRU. MOTHER RAMAVATI LALUPRASAD YADAV v. STATE OF GUJARAT — Gujarat High Court (2019-09-18)
- KISHOR DAHYABHAI MARWADI v. STATE OF GUJARAT — Gujarat High Court (2019-09-18)
- BIPINCHANDRA GAMANLAL CHOKSHI v. STATE OF GUJARAT — Gujarat High Court (2019-09-18)
- JIGNESH PRABHATBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2019-09-17)
- GOHIL MAHENDRASINH JAYSINH THROUGH HIS NIECE CHAUHAN HIMMATSINH GUMANSINH v. STATE OF GUJARAT — Gujarat High Court (2019-09-17)
- SURAJ RAJENDRA YADAV v. STATE OF GUJARAT — Gujarat High Court (2019-09-17)
- PRABHATBHAI DHANJIBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2019-09-17)
- FAZAL AKBARKHAN PATHAN v. STATE OF GUJARAT — Gujarat High Court (2019-09-16)
- VIKRAMBHAI NATHABHAI RABARI v. STATE OF GUJARAT — Gujarat High Court (2019-09-16)
- JAGATSINH JAYUBHA JADEJA v. DISTRICT MAGISTRATE, MORBI DISTRICT — Gujarat High Court (2019-09-16)