ANANT S. DAVE, . BIREN VAISHNAV

4,094 recorded High Court judgment(s) · 2018–2019

Courts

Gujarat High Court

4094

36-MCA DISPOSED OF	1150
56-DISPOSED AT ADMISSION STAGE	814
26-DISMISSED @ ADM.STAGE	726
38-RULE ABSOLUTE/ALLOWED @ FH	343
27-WITHDRAWN @ ADM.STAGE	318
47-DISPOSAL IN ANY OTHER MODE FH	221
53-ALLOWED / GRANTED @ ADM.STAGE	184
39-RULE DISCHARGED/DISMISSED @ FH	127

BABUBHAI BHAGVANJI PATEL v. THE SPECIAL LAND ACQUISITION OFFICER/COLLECTOR — Gujarat High Court (2019-09-19)
ISHWARLAL LALUBHAI PATEL v. SPECIAL LAND ACQUISITION OFFICER / COLLECTOR PRANT OFFICER , VALSAD — Gujarat High Court (2019-09-19)
PRAKASHBHAI DAHYABHAI PATEL v. SPECIAL LAND ACQUISITION OFFICER / COLLECTOR, BRANCH NO. 4, SURAT — Gujarat High Court (2019-09-19)
NAVINCHANDRA KALIDAS DESAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2019-09-19)
CHANDUBHAI PARAGBHAI PATEL v. SPECIAL LAND ACQUISITION OFFICER / COLLECTOR PRANT OFFICER, NAVSARI — Gujarat High Court (2019-09-19)
YUSUFALI HAJI ISMAIL v. SPECIAL LAND ACQUISITION OFFICER / COLLECTOR — Gujarat High Court (2019-09-19)
SUDHIRKUMAR PARBHUBHAI BHAKT v. SPECIAL LAND ACQUISITION OFFICER / COLLECTOR PRANT OFFICER, NAVSARI — Gujarat High Court (2019-09-19)
MANUBHAI VITHALBHAI PATEL v. SPECIAL LAND ACQUISITION OFFICER / COLLECTOR — Gujarat High Court (2019-09-19)
GAURANGBHAI DHIRUBHAI PATEL v. SPECIAL LAND ACQUISITION OFFICER / COLLECTOR, BRANCH NO. 4, SURAT — Gujarat High Court (2019-09-19)
HIRENKUMAR ARVINDBHAI PATEL v. SPECIAL LAND ACQUISITION OFFICER / COLLECTOR BRANCH NO. 4, SURAT — Gujarat High Court (2019-09-19)