ANANT S. DAVE, . ASHUTOSH SHASTRI

36 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• PATEL HASMUKHBHAI KACHARABHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2018-12-04)
• SADBHAV INFRASTRUCTURE PROJECT LIMITED v. COMPANY LAW BOARD — Gujarat High Court (2018-12-04)
• KURESHI ABDULRASHID HASMATALI v. VINOD R. RAO — Gujarat High Court (2018-12-04)
• ASHRAFBEG ABDULBEG MIRZA v. PRAGNESHBHAI JAYANTIBHAI PATEL — Gujarat High Court (2018-12-04)
• PANKAJRAY JASHVANTLAL TRIVEDI v. GILBERT C. MACWAN — Gujarat High Court (2018-12-04)
• REGISTRAR, GUJARAT TECHNOLOGICAL UNIVERSITY v. MUBIN HASAN GULAM MOHAMED LAKDAWALA — Gujarat High Court (2018-12-04)
• HARJIBHAI M GAJERA v. SHRI KESHAV F VASAVA OR HIS SUCCESSOR — Gujarat High Court (2018-12-04)
• VARSHABEN KESHAVRAO CHAUHAN v. M D CHUDASAMA SHASHNADHIKARI — Gujarat High Court (2018-12-04)
• DINESHBHAI CHHOTAABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2018-12-04)
• STATE OF GUJARAT v. TUSHAR INDRAVADAN TRIVEDI — Gujarat High Court (2018-12-04)