ANANT S. DAVE, . A.C. RAO

57 recorded High Court judgment(s) · 2018–2018

Courts

Gujarat High Court

27-WITHDRAWN @ ADM.STAGE	26
46-ANY OTHER MODE @ FH	12
39-RULE DISCHARGED/DISMISSED @ FH	9
26-DISMISSED @ ADM.STAGE	4
35-ANY OTHER MODE @ ADM.STAGE	3
31-NOTICE DISCHARGED @ ADM.STAGE	2
42-RULE DISCHARGED @ FH	1

SANKALP INFRACON v. STATE OF GUJARAT — Gujarat High Court (2018-12-21)
AADARSH AGRI CLINIC v. DIRECTOR OF AGRICULTURE — Gujarat High Court (2018-11-01)
BHAVNAGAR AQUACULTURE PRIVATE LIMITED v. STATE OF GUJARAT — Gujarat High Court (2018-11-01)
HASMUKHBHAI MAGANBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2018-11-01)
M/S ROLEX RINGS PVT LTD v. UNION OF INDIA — Gujarat High Court (2018-11-01)
ALPS EXIM PRIVATE LIMITED v. STATE OF GUJARAT — Gujarat High Court (2018-11-01)
BELABEN WD/O HIREN BABUBHAI POTANA v. UNION OF INDIA, MINISTRY OF FINANCE DEPARTMENT — Gujarat High Court (2018-11-01)
JAIMIN HASMUKHLAL SHAH v. UNION OF INDIA — Gujarat High Court (2018-11-01)
VAPI INDUSTRIES ASSOCIATION v. CHAIRMAN — Gujarat High Court (2018-10-30)
DEVRAJ GORDHAN CHAUHAN v. UNION OF INDIA — Gujarat High Court (2018-10-30)