ANANT RAMANATH HEGDE

6,248 recorded High Court judgment(s) · 2014–2026

Courts

Karnataka High Court

6248

DISMISSED	2281
ALLOWED	1185
DISPOSED	1173
Partly Allowed	925
Dismissed for Non-Prosecution	338
ALLOWED AND REMANDED	180
Abated	131
Remanded	17

GARMENT AND TEXTILE WORKERS UNION (R) v. CHIEF SECRETARY — Karnataka High Court (2026-06-03)
GARMENT AND TEXTILE WORKERS UNION (R) v. CHIEF SECRETARY — Karnataka High Court (2026-06-03)
GARMENT AND TEXTILE WORKERS UNION (R) v. CHIEF SECRETARY — Karnataka High Court (2026-06-03)
GARMENT AND TEXTILE WORKERS UNION (R) (GATWU) v. CHIEF SECRETARY — Karnataka High Court (2026-06-03)
SMT RATHNAMMA v. SMT M K SHYLAKUMARI — Karnataka High Court (2026-06-02)
HSBC ELECTONIC DATA PROCESSING v. MR. HEMAKUMAR — Karnataka High Court (2026-06-02)
M K SARASWATHI v. M K SHYLA KUMARI — Karnataka High Court (2026-06-02)
SRI HEMA KUMAR v. M/S H.S.B.C. ELECTRONIC DATA PROCESSING — Karnataka High Court (2026-06-02)
M/S INTERNATIONAL TRIMMINGS AND LABELS v. THE ADDTIONAL CHIEF SECRETARY — Karnataka High Court (2026-06-02)
OFFICIAL LIQUIDATOR OF M/S SUNSU GARMENTS PVT LTD v. SHRI M R PATEL — Karnataka High Court (2026-06-02)